Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Union of India - Subsection Section 54(c) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (c)The Senior Officer shall then read out the names of those who have laid down their lives/killed in action during the last twelve months.
