Section 12(1)(a) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(a)subject to the provisions of this Act, ten percent, of the total seats in an unaided institution shall be allocated as management seats;

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