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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

(1)In every institution, except the minority institution -
(a)subject to the provisions of this Act, ten percent, of the total seats in an unaided institution shall be allocated as management seats;
(b)eighty five percent of the total seats, except the management seats, shall be allocated for Delhi students and the remaining fifteen percent seats for the outside Delhi students or such other allocation as the Government may by notification in the official Gazette, direct;
(c)supernumerary seats for non-resident Indians and any other category shall be as may be prescribed.