Himachal Pradesh High Court
Kumbhi Ram vs . Sohan Singh on 20 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Cr.MP(M) No.1431 of 2023 20.10.2023 Present: Mr. Ravinder Singh Jaswal, Advocate, for the applicant.
As per report of the Registry, notice issued to of respondent has been received back unserved for want of correct address.
rt Learned counsel for the applicant undertakes to file fresh correct address within a period of two weeks.
On doing the needful within the aforesaid period, let notice be issued to respondent returnable for 13.12.2023.
(Sushil Kukreja)
October 20, 2023 Judge
(subhash)
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