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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)The Gram Panchayat shall make available all relevant documents including the muster rolls, bill, vouchers, measurement books, copies of sanction orders and other connected books of account and papers to the Gram Sabha for the purpose of conducting the social audit.