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State of Haryana - Section

Section 24 in Haryana Rural Employment Guarantee Scheme, 2007

24. Social audit (Section 17).

(1)Gram Sabha shall monitor the execution of works within the village. Social audit of panchayat work by Gram Sabha shall be conducted regularly. All the projects under the Scheme shall be taken up within the Gram Panchayat.
(2)The Gram Panchayat shall make available all relevant documents including the muster rolls, bill, vouchers, measurement books, copies of sanction orders and other connected books of account and papers to the Gram Sabha for the purpose of conducting the social audit.