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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Himachal Pradesh - Subsection

Section 105(1) in The Himachal Pradesh Police Act, 2007

(1)There shall be a Police Welfare Committee, headed by an officer not below the rank of Inspector-General of Police, in the office of the Director-General of Police to assist him in implementing welfare measures for Police Officers and their families.