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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)The minimum road width, FSI, set back etc. for Non High Rise buildings up to 18.30m height and exceeding 16 dwelling units and exceeding 300 square meters of commercial building shall be regulated according to the table below: