Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(iii) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(iii)grant or refuse licences to the market functionaries and renew, suspend or cancel such licences;