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State of Madhya Pradesh - Section

Section 1 in The M.P. Vritti Kar Adhiniyam, 1995

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Vritti Kar Adhiniyam, 1995.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall be deemed to have come into force on the 1st day of April, 1995.