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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2)(b) in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

(b)except as provided in Part VIII, in relation to premises of the Authority in the whole of the State.