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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(5)(b) in Paradip Port Rules, 1966

(b)The covering shall be of such material and nature as can stand the strain of the packages being handled during the course of loading or unloading so that the risk of any injury to persons who handle the package is minimised.