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[Cites 0, Cited by 0] [Section 237] [Entire Act]

State of Rajasthan - Subsection

Section 237(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)no building worker is permitted to work on a scaffold, which has been damaged or weakened unless adequate safety measures have been taken to ensure the safety of such building worker;