Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (2)The constitution, powers and duties of each of the Boards established under subsection (1) shall be such as may be prescribed by the Statutes.
