Section 22(1) in The North Bengal University Act, 1981
(1)There shall be the following Faculty Councils for post-graduate studies:-(a)[ the Faculty Council for post-graduate studies in [Arts, Commerce and Law] [[Clause(a) substituted by W.B. Act 11 of 1989, which was earlier as under :-'(a) the Faculty Council for post-graduate studies in Arts and Commerce;'.]];(b)the Faculty Council for post-graduate studies in Science;(c)[ the Faculty Council for post-graduate studies in Medicine.] [Clause (c) inserted by W.B. Act 8 of 1993.]
