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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(a) in The North Bengal University Act, 1981

(a)[ the Faculty Council for post-graduate studies in [Arts, Commerce and Law] [[Clause(a) substituted by W.B. Act 11 of 1989, which was earlier as under :-