Section 130(4) in The Kerala Panchayat Buildings Rules, 2011
(4)Application fee shall be [Rupees one thousand and permit fee shall be as follows:-] [Inserted by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).](a)for towers of any height, rupees ten thousand;(b)for pole structure( one unit with any number of poles) rupees two thousand and five hundred;(c)no separate application fee shall be necessary for the accessory rooms essential for the use of telecommunication tower or pole structures but permit fee shall be remitted corresponding to their area as in the case of a pucca building.