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[Cites 0, Cited by 0] [Section 130(4)] [Section 130] [Entire Act]

State of Kerala - Subsection

Section 130(4)(c) in The Kerala Panchayat Buildings Rules, 2011

(c)no separate application fee shall be necessary for the accessory rooms essential for the use of telecommunication tower or pole structures but permit fee shall be remitted corresponding to their area as in the case of a pucca building.