Section 40(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
(1)The site plan shall be drawn to a scale of not less than :-(a)1/16th of an inch to a foot for sites up to 4,840 square yards.(b)1/32nd of an inch to a foot for sites above 4,840 square yards and under 48,400 square yards, and(c)1/64th of an inch to a foot for sites 48,400 square yards and above.
