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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(viii) in The Central Silk Board Silkworm Seed Regulations, 2010

(viii)give free access to the records and products to the Seed Officer or Seed Analyst or any other officer so appointed or authorised by the Committee, during his visit and provide such assistance as may be required;