Section 61 in The Jharkhand Agricultural Produce Markets Rules, 2000
61. Market Committee to provide for certain matters.
- (i) After paying all sums due to Government and/or the Board, the Market Committee shall so far as the funds at its disposal permit but subject to the provisions of the Act and these rules provide-(a)for the maintenance and improvement of any enclosure or building which may constitute the Market;(b)for construction and repair of buildings, yards and other erections necessary for the purposes of the Market; and(c)for the health, convenience and safety of the persons using or visiting the market.(ii)The payment and expenditure under sub-rule (i) shall be subject to any special contract made in this behalf.
