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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(c) in The Jharkhand Agricultural Produce Markets Rules, 2000

(c)for the health, convenience and safety of the persons using or visiting the market.
(ii)The payment and expenditure under sub-rule (i) shall be subject to any special contract made in this behalf.