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Himachal Pradesh High Court

Roshan Lal vs . Mahat Ram And Anr. on 15 May, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Roshan Lal Vs. Mahat Ram and anr.

.

RSA No. 142 of 2012 15.05.2023 Present: Ms. Rinki Kashmiri, Advocate, vice counsel, for the appellant.

Mr. Jia Lal, Advocate, vice counsel for respondent No.1.

CMP(M) No. 470 of 2023 Notice to proposed legal representatives of deceased respondent No. 2, as per details provided in para-1 of the application, be issued returnable on 03.07.2023. Steps be taken within one week.

( Satyen Vaidya ) Judge 15th May, 2023 (sushma) ::: Downloaded on - 15/05/2023 21:07:48 :::CIS