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[Cites 0, Cited by 0] [Section 25] [Entire Act]

UT Chandigarh - Subsection

Section 25(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(2)The Director shall be incharge of the administration of the Institute and shall allocate duties to officers and employees of the Institute and exercise such supervision and executive control as are necessary.