Himachal Pradesh High Court
State Of H.P. & Another vs Nirmala Chauhann & on 29 December, 2025
Author: Virender Singh
Bench: Virender Singh
State of H.P. & Another versus Nirmala Chauhann & .
Others RFA No. 109 of 2025 29.12.2025 Present: Mr. Manoj Chauhan, Additional Advocate General with Mr. Ankush Thakur, Deputy Advocate General, for the appellants.
of Mr. B.M. Chauhan, Senior Advocate with Mr. Amit Himalvi, Advocate for respondent No.1. Ms. Kiran Lata Sharma, Advocate for rtrespondents No.3 and 4. None for respondent No.5.
Notices issued to respondent No.5 received back, after due service. Despite service of notice, no one has put appearance on his behalf. Further wait is not justifiable.
Admit.
(Virender Singh) Judge December 29, 2025 (ps) ::: Downloaded on - 29/12/2025 20:35:56 :::CIS