Section 17(4) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(4)In addition to the duties aforementioned the Market Committee shall also be responsible for,-(i)the maintenance of proper checks on all receipts and payments by its officers;(ii)the proper execution of all works chargeable to the Market Committee Fund;(iii)keeping a copy of this Act and of the rules and notifications issued thereunder and of its bye-laws, open to inspection free of charge at its office; and(iv)arranging for preventive measures against spread of contagious cattle disease.
