Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 344(3)] [Section 344] [Entire Act]

State of Nagaland - Subsection

Section 344(3)(b) in Nagaland Municipal Act, 2001

(b)A plant for, -
(i)A residential building on a plot of two hundred fifty square metres or less and having only one storey in the municipal area May also be prepared by a Surveyor or a Draughtsman