Section 6 in The Orissa Child Labour (Prohibition and Regulation) Rules, 1994
6. Prohibition of employment of child labour in dangerous operations.
- The following areas shall be deemed to be of dangerous character where the employment of Child Labour shall be prohibited, namely :(a)dangerous machines, including power process other than hydraulic process, milling machines used in metal trades, guillotine machines, circular saws, plates and printing machines;(b)work machinery in motion;(c)self-acting machines;(d)carrying of excessive weights beyond 16 Kgs. in case of male child and 13 Kgs. in case of female child;(e)explosives;(f)inflammable dust, gas, etc.;(g)exposure to chemical and toxic substances ; and(h)cotton ginning.
