Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(d) in The Orissa Child Labour (Prohibition and Regulation) Rules, 1994 (d)carrying of excessive weights beyond 16 Kgs. in case of male child and 13 Kgs. in case of female child;
