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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Subordinate Fisheries Service Rules, 1994

(4)The list prepared by the Committee shall be valid and can be acted upon notwithstanding the absence of any of its members :Provided that the member so absenting was duly invited to attend the meeting and the majority of the members of the Committee were present at such meeting.