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State of Odisha - Section

Section 11 in The Orissa Subordinate Fisheries Service Rules, 1994

11. Departmental Promotion Committee.

(1)The Departmental Promotion Committee to consider the promotion of eligible officers to the post oi Junior Fishery Officer shall consist the following, namely :
(i) Director of Fisheries Chairman
(ii) Deputy Secretary/Joint Secretary, Fisheries and AnimalResources Development Departments Member
(iii) Additional Director of Fisheries Do
(iv) Director or his representative from Central Institute of FreshWater Aquiculture, Kausalyaganga Do
(v) Establishment Officer, Directorate of Fisheries Member-Secretary.
(2)The Departmental Promotion Committee consider the eligible officers for promotion to post in different grades of the Service shall consist the following namely :
(i) Director of Fisheries Chairman
(ii) Additional Director of Fisheries Member
(iii) Senior-most Director of Fisheries (Zone) Do
(iv) Establishment Officer of the Directorate of Fisheries Member-Secretary
(3)The D.P.C. shall consider the suitability of eligible officers for promotion to different higher grades and accordingly prepare separate lists of such officer found suitable.
(4)The list prepared by the Committee shall be valid and can be acted upon notwithstanding the absence of any of its members :Provided that the member so absenting was duly invited to attend the meeting and the majority of the members of the Committee were present at such meeting.
(5)The list prepared by the Committee shall form the select list for promotion upon publication for general information and the said list shall remain valid for the period of one year from the date of its publication.
(6)While considering the promotion cases of eligible officers the D.P.C. shall follow the procedure as laid down in the Orissa Civil Service (Zone of Consideration for Promotion) Rules, 1988 and the Orissa Civil Service (Criteria for Promotion) Rules, 1992.Part-VI Probation and confirmation in service and miscellaneous matters