National Consumer Disputes Redressal
Sameer Suresh Mody vs Kumar Builders Mumbai Realty Pvt. Ltd. on 8 March, 2016
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI CONSUMER CASE NO. 211 OF 2016 1. SAMEER SURESH MODY MAGAN SMRUTI, 35, WORCESTER CRESCENT, WOODFORD GREEN, ESSEX, IG8 OLX, UNITED KINGDOM ...........Complainant(s) Versus 1. KUMAR BUILDERS MUMBAI REALTY PVT. LTD. 10TH FLOOR, KUMAR BUSINESS CENTRE, CTS NO. 29, BUND GARDEN ROAD, SHANGRILA GARDEN, POONA-411001, MAHARASHTRA ...........Opp.Party(s) BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER HON'BLE MRS. REKHA GUPTA, MEMBER
For the Complainant : Mr. Anis Dayal, Advocate
Alongwith Ms. Anjali Agarwal, Advocate For the Opp.Party :
Dated : 08 Mar 2016 ORDER
After some arguments learned counsel for the complainant seeks to withdraw the consumer complaint with liberty to file fresh complaint in respect of respective causes of action before the Fora of competent jurisdiction.
Liberty granted. Complaint is dismissed as withdrawn.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER