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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Telangana - Subsection

Section 189(1)(a) in Telangana Panchayat Raj Act, 2018

(a)exercise administrative control over the Chief Executive Officer for the purposes of implementation of the resolutions of the Zilla Praja Parishad or any Standing Committee thereof;