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[Cites 0, Cited by 0] [Section 7(13)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(13)(a) in The Chennai Corporation Servants Conduct Rules, 1968

(a)A Corporation servant shall not ordinarily be allowed to acquire land within the city limits in which he is serving. Permission for such acquisition shall be granted only in very special circumstances.