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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Kalit Puri & Ors. vs . State Of H.P. & Ors. on 29 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kalit Puri & Ors. vs. State of H.P. & ors.

CWP No. 2581 of 2019 29.06.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with .

Mr. Rajesh Kumar, Advocate, for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Deputy Advocates General for respondents No. 1 to 5-State.

Mr. Kunal Verma, Advocate, for respondents r No. 6 and 7.

Mr. Adarsh K. Vashsht, Advocate, for respondents No. 8 to 11.

Mr. I.S. Narwal, Advocate, for respondents No. 12 and 14.

Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta and Mr. R.L. Verma, Advocates, for the applicants/proposed respondents in CMP No. 12159 of 2022.

List on 13th July, 2022. The parties are directed to supply the list of similar cases/identical cases in the Registry.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 29th June, 2022 (himani/raman) ::: Downloaded on - 29/06/2022 20:06:32 :::CIS