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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(4)No person who is connected with the University or any college shall be recommended or nominated on the committee under sub-section (2).