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State of Chattisgarh - Section

Section 12 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

12. Appointment of Kulpati.

(1)Kulpati shall be appointed by the Kuladhipati "under the doctrine of pleasure" after consultation with the State Government from a panel of not less three distinguished persons in the field of technical education recommended by the search committee constituted under sub-section (2) or sub-section (6):Provided further that if the person or persons approved by the Kuladhipati out of those recommended by the Committee are not willing to accept the appointment, the Kuladhipati may call for fresh recommendations from search Committee.
(2)The Kuladhipati shall constitute a search committee consisting of the following persons, namely : -
(i)one person recommended by the Executive Council;
(ii)one person nominated by the Chairman of the All India Council of Technical Education;
(iii)one person nominated by Kuladhipati;
Kuladhipati shall appoint one of these three person as chairman of the committee.
(3)For constituting the committee under sub-section (2), the Kuladhipati shall, six months before the expiry of the term of Kulpati, call upon the Executive Council and the Chairman of the All India Council of Technical Education to choose their nominees and if any or both of them fail to do so within one month of the receipt of the Kuladhipati's communication in this regard, the Kuladhipati may further nominate any one or both the persons, as the case may be.
(4)No person who is connected with the University or any college shall be recommended or nominated on the committee under sub-section (2).
(5)The committee shall submit the panel within six weeks from the date of its constitution or such further time not exceeding four weeks as may be extended by the Kuladhipati.
(6)If for any reason the committee constituted under sub-section (2) fails to submit the panel within the period specified in sub-section (5), the Kuladhipati shall constitute another committee consisting of three persons not connected with the University or any College, and shall appoint them and one of them shall be designated as the Chairperson. The Committee so constituted shall submit a panel of three persons within a period of six weeks or such shorter period as may be specified; from the date of its constitution.
(7)If the committee constituted under sub-section (6) fails to submit the panel within the period specified therein, the Kuladhipati may appoint any person whom he deems fit to be Kulpati after consultation with the State Government.