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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926

(4)"Exhausted papers" mean ballot-papers on which no further preference is recorded for a continuing candidate :Provided that a paper shall also be deemed to be exhausted in any case in which -
(a)the names of two or more candidates, whether continuing or not, are marked with the same figure and are the next in order of preference;
(b)the name of the candidate next in order of preference whether continuing or not, is marked -
(i)by a figure not following consecutively after some other figure on the ballot-paper; or
(ii)by two or more figures.
(c)it is void for uncertainty.