Section 16(4)(b) in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926

[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4)(b) in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926

(b)the name of the candidate next in order of preference whether continuing or not, is marked -

(i)by a figure not following consecutively after some other figure on the ballot-paper; or

(ii)by two or more figures.