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Union of India - Section

Section 56 in The Medical Council Of India Regulations, 2000

56. Duties of whole-time Inspectors .-The whole-time Inspector shall perform the following duties, namely:-

(i)carry out comprehensive inspection of the medical colleges, associated training institutions, hospitals and other teaching centres to ascertain that the standards or facilities provided therein in regard to staff, equipment and academic ambience and other teaching and training of undergraduate and post-graduate courses including research, conforms to the standards laid down by the Council;
(ii)prepare an annual general review of medical education in the country from the annual reports received from all the medical colleges indicating therein the deficiencies observed, the improvement and progress made and also the adequacy of postgraduate teaching and research;
(iii)make suggestions for introduction of common assessment standards;
(iv)perform such other duties as may be entrusted to them by the Council or by the President from time to time and shall be responsible to the Council in all matters pertaining to their duties.