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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(3)(b) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(b)Such candidate shall be exempted from appearing in the Gujarat Common Entrance Test.