Bombay High Court
Trupti Ropvatika Cooperative Society ... vs The Chief Conservator Of Forests Thane ... on 6 April, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-903
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1919 OF 2023
Syed Wajid Ali Shah Kadri And Ors ....PETITIONER
V/S
State Of Maharashtra Thru The Prin. Secretary,
....RESPONDENT
Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 12231 OF 2018 Trimbak Laxman Joshi, Through P.a. Holder ....PETITIONER Santosh T Joshi V/S The State Of Maharahstra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 2182 OF 2019 Krishnamurti Foundation India Thru Admi. ....PETITIONER Officer, Cdr Mr. Milind More V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7161 OF 2022 Mr. Vitthal Sitaram Naikare ....PETITIONER V/S The State Of Maharashtra Through Prin.
Page 1/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 :::Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 4784 OF 2019 Mr. Sunil Namdev Chavan And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 9507 OF 2016 M/s Dattani Estate Through Its Partners And Ors.
WITH WRIT PETITION NO. 7270 OF 2018 Premal Harkishon Udani ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 12455 OF 2016 Dilipkumar Vinayachand Kothari ....PETITIONER V/S State Of Maharashtra Through Secretary And....RESPONDENT Ors WITH ....RESPONDENT REVIEW PETN. IN WP NO. 3 OF 2020 Page 2/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: In Writ Petition 14147 OF 2016 Mr. Anil Shah And Anr. ....PETITIONER V/S State Of Maharashtra Through Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 7213 OF 2022 Russell Francis Dmello And Ors ....PETITIONER V/S The State Of Maharashtra Thru Secretary, Forest ....RESPONDENT Dept. And Ors WITH WRIT PETITION NO. 1668 OF 2019 Mr. Prabhakar Chintu Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 10986 OF 2016 Mr. Anil P. Kakad And Anr. ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 1667 OF 2019 Mr. Dattu Mahadu Vavare And Ors ....PETITIONER Page 3/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1675 OF 2019 Mr. Tukaram Rajaram Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 12454 OF 2017 Nitin Padmakar Deshpande And Anr. ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 12225 OF 2018 Ambika Prasad Kaushik And Anr. ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 12757 OF 2017 Vikram Rajnikant Shroff And Anr. ....PETITIONER V/S The State Of Maharashtra , Through The ....RESPONDENT Principal Secretary, And Ors.
Page 4/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 :::WITH WRIT PETITION NO. 1676 OF 2019 Mr. Ramdas Maruti Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 1733 OF 2023 Mohammad Rahat S/o Manzoor Ahmad Khan ....PETITIONER V/S The State Of Maha. Thr. Prin. Sec. Revenue And ....RESPONDENT Forest Dept. And Ors WITH WRIT PETITION NO. 9501 OF 2016 Devendra Shivajirao Jondhale And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 9586 OF 2016 Smt. Ranjana Rajkumar Makharia ....PETITIONER V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH WRIT PETITION NO. 9222 OF 2022 Ashalatha Gopal Krishna Gujar And Ors ....PETITIONER Page 5/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: V/S Deputy Conservator Of Forests , Forest Dept. ....RESPONDENT Satara And Ors WITH WRIT PETITION NO. 1660 OF 2019 Mr. Shankar Ganpat Dore And Anr ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 4887 OF 2019 Tukaram Kadri Gujaran ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 7595 OF 2019 Abhishek Ghanashyam Shah And Anr ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 8885 OF 2018 Baif Development Research Foundation Through....PETITIONER Its Authorised Officer V/S Chief Conservator Of Forest And Ors. ....RESPONDENT Page 6/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WITH WRIT PETITION NO. 1673 OF 2019 Mr. Pandurang Dhondiba Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 29 OF 2020 Asif Dawood Patel And Anr ....PETITIONER V/S The State Of Maharashtra Thru Principal ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 11231 OF 2017 Sou. Kumudini Shivram Limaye ....PETITIONER V/S State Of Maharashtra, Through The Secretary ....RESPONDENT And Ors.
WITH WRIT PETITION NO. 11487 OF 2015 Mrs. Madhu Ashokkumar Gadia And Anr ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 11597 OF 2013 Page 7/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Shri. Arunkumar Parasrampuria, Through ....PETITIONER Constituted Attorney, Mr. Ratanlal Parasrampuria V/S State Of Maharashtra, By Collector Of Raigad....RESPONDENT And Ors WITH WRIT PETITION NO. 11903 OF 2018 Sagarika Dinkar Rai And Anr. ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretray And Ors.
WITH WRIT PETITION STAMP NO. 22383 OF 2017 Niti Merchant And Anr. ....PETITIONER V/S The State Of Maharashtra, Through Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 8397 OF 2018 Shri. Kishor Ramchandra Patil And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Secretary ....RESPONDENT And Ors.
WITH WRIT PETITION NO. 9477 OF 2016 Shri. Rajendra Maruti Bengale ....PETITIONER V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH WRIT PETITION STAMP NO. 22989 OF 2022 Kamran Kadir Shaikh And Ors ....PETITIONER V/S State Of Maharashtra Thr Its Secretary Forest ....RESPONDENT Dept And Ors WITH PUBLIC INTEREST LITIGATION STAMP NO. 10935 OF 2017 Mr. Santosh Dagadu Dalvi ....PETITIONER V/S Dr. Rameshchandra Maganlal Thakkar And Ors.
....RESPONDENT WITH WRIT PETITION STAMP NO. 22378 OF 2017 Niti Merchant And Anr. ....PETITIONER V/S The State Of Maharashtra, Through Principal....RESPONDENT Secretary And Ors.
Page 9/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 :::WITH WRIT PETITION NO. 8410 OF 2015 Mr. Saifuddin Kadarbhai Saria ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 11594 OF 2015 Landmark Developers ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 1856 OF 2016 Mrs. Madhu Prakash Kapoor And Ors. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 1946 OF 2016 Mrs. Renu Neeraj Alias Raja Kochhar ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 9168 OF 2016 Page 10/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Shri. Radhesham Savarmal Agrawal ....PETITIONER V/S State Of Maharashtra Through Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9171 OF 2016 Mrs. Radhika Chetan Mehra And Anr. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9536 OF 2016 Shri. Brijesh Satish Dattani ....PETITIONER V/S State Of Maharashtra Through Secretary ....RESPONDENT Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9506 OF 2016 Shri. Vijay Madhusudan Mayadev ....PETITIONER V/S State Of Maharashtra Through Secretary ....RESPONDENT Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9756 OF 2016 Bandish B. Ajmera ....PETITIONER V/S The State Of Maharashtra Through Principal Page 11/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Secretary And Ors WITH WRIT PETITION NO. 10334 OF 2016 Rajnikant S. Ajmera ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 10705 OF 2016 Enpro Ltd. And Anr. ....PETITIONER V/S State Of Maharashtra Through The Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 11524 OF 2016 Bhagyashri Bhalchandra Datey And Anr ....PETITIONER V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH WRIT PETITION NO. 12460 OF 2016 Madhavi Mahesh Kanetkar And Anr ....PETITIONER V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH ....RESPONDENT Page 12/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WRIT PETITION NO. 12457 OF 2016 M/s Gopesh Investment And Trading Pvt. Ltd. ....PETITIONER And Anr V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH WRIT PETITION NO. 12459 OF 2016 Shri. Vinayachand Yadavsingh Kothari ....PETITIONER V/S State Of Maharashtra Through Secretary And....RESPONDENT Ors WITH WRIT PETITION NO. 1536 OF 2017 Valuable Properties Pvt. Ltd. Through The ....PETITIONER Director And Anr.
V/S State Of Maharashtra Through Its Secretary And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 2375 OF 2017 Namdeo Ramji Jori And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 3118 OF 2017 Page 13/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Kaluram Balu Bajare And Ors. ....PETITIONER V/S State Of Maharashtra Through Its Secretary, ....RESPONDENT Forest Dept. And Ors.
WITH WRIT PETITION NO. 8861 OF 2017 Chandrakant Sajanlal Choksi And Ors ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 11126 OF 2017 Renuka Jain And Anr. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 12456 OF 2017 Prakash Tukaram Mate And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 13116 OF 2017 Nitin Shyamram Palekar ....PETITIONER V/S The State Of Maharashtra, Through Principal ....RESPONDENT Secretary And Ors.
Page 14/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 :::WITH WRIT PETITION NO. 13767 OF 2017 Shri. Shantanoo Vishwanath Rane And Anr ....PETITIONER V/S State Of Maharashtra Through Its Secretary ....RESPONDENT Forest Dept. And Ors.
WITH WRIT PETITION NO. 2817 OF 2018 Dr. Prakash Shyamrao Kalmadi ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 3120 OF 2018 Mulshi Lake Tree Plantation And Tree ....PETITIONER Conservation Co-operative Housing Society Ltd. Through Its Cha V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 3407 OF 2018 Mr. Suresh Bakhtiani ....PETITIONER V/S The State Of Maharashtra, Through Its Revenue ....RESPONDENT And Forest Dept. And Ors.
WITH Page 15/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WRIT PETITION NO. 4009 OF 2018 Shri. Syed Mohamed Shah Abdul Hamid Kadri ....PETITIONER V/S The State Of Maharashtra Through The Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 5790 OF 2018 Kamran Kadir Shaikh And Ors. ....PETITIONER V/S State Of Maharashtra Thorugh Its Secretary And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 6963 OF 2018 Sinhgad Technical Education Society, Through ....PETITIONER Founder President Prakash R Patil V/S The State Of Maharashtra, Through Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 7924 OF 2018 Shri. Ananta Waman Tanki And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Secretary ....RESPONDENT And Ors.
WITH WRIT PETITION NO. 8306 OF 2018 Page 16/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Karanveer Singh Bawa And Ors ....PETITIONER V/S The State Of Maharashtra, Through The ....RESPONDENT Principal Secretary And Ors.
WITH WRIT PETITION NO. 8861 OF 2018 Gautam Purshotamdas Budhrani And Ors ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 10245 OF 2018 Atish Solanki ....PETITIONER V/S The State Of Maharashtra , Through Its Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 10475 OF 2018 Ganesh Alias Pramod Vinayak Joshi And Ors ....PETITIONER V/S State Of Maharashtra Through Revenue And ....RESPONDENT Forest Dept. And Ors WITH WRIT PETITION NO. 12095 OF 2018 Shri. Jugal Shamlal Saboo, ....PETITIONER V/S The State Of Maharashtra Throu Forest And Page 17/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Wildlife Dept. And Ors WITH WRIT PETITION NO. 12667 OF 2018 M/s. Nadal Infra Agro Pvt. Ltd. Through Its Poa....PETITIONER Holder V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretray And Ors.
WITH WRIT PETITION NO. 12861 OF 2018 Mr. Janak H. Vaswani And Anr. ....PETITIONER V/S The State Of Maharashtra Through The Revenue ....RESPONDENT And Forest Dept. And Ors.
WITH WRIT PETITION NO. 1672 OF 2019 Mr. Laxman Baburao Rakshe And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1674 OF 2019 Mr. Shashikant Vasant Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors ....RESPONDENT Page 18/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WITH WRIT PETITION NO. 1693 OF 2019 Mr. Mahendra Maruti Satpute ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1653 OF 2019 Mr. Pandharinath Vithal Jaid ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1657 OF 2019 Mr. Vithal Godaji Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1659 OF 2019 Mr. Bandu Vitthal Bhosale And Anr ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1694 OF 2019 Page 19/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Mr. Mahadu Bhau Jaid ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1661 OF 2019 Mr. Sunil Narayan Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1671 OF 2019 Mr. Tukaram Rajaram Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1669 OF 2019 Mr. Baburao Tukaram Satpute And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1678 OF 2019 Mr. Faujdar Mhatarba Pokharkar And Anr ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, Page 20/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1670 OF 2019 Mr. Ragunath Bhagoji Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1677 OF 2019 Mr. Namdev Vakil Pokharkar ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1662 OF 2019 Mr. Shankar Baburao Rakshe ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1663 OF 2019 Mr. Shivram Babu Vavare And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH ....RESPONDENT Page 21/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WRIT PETITION NO. 1664 OF 2019 Mr. Balasaheb Rambahu Bengade And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1666 OF 2019 Jayram Kondaji Jaid ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1665 OF 2019 Mr. Ramdas Govind Gundhal ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1714 OF 2019 Mr. Jayram Manjaba Bhor And Anr ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1742 OF 2019 Mr. Dhondiba Babu Bhor ....PETITIONER Page 22/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 4229 OF 2019 Shri. Abhay Jhumberlal Parakh Through Poa, Mr ....PETITIONER Prathamesh Rajput V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH WRIT PETITION NO. 4675 OF 2019 Mrs. Bebi Vithal Ladake And Anr. ....PETITIONER V/S The State Of Maharashtra Through The Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 4676 OF 2019 Mr. Vithal Yashwant Pardhi And Ors. ....PETITIONER V/S The State Of Maharashtra Through The Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 4678 OF 2019 Mr. Kisan Annaji Lohkare ....PETITIONER V/S The State Of Maharashtra Through The Principal Page 23/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Secretary And Ors.
WITH WRIT PETITION NO. 4761 OF 2019 Ram Chimaji Mirje ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 4772 OF 2019 Mr. Dattatray Tulsiram Hule And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 4771 OF 2019 Mr. Jijaba Dagdhu Naikade And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 4700 OF 2019 Mr. Maruti Hariba Sabale ....PETITIONER V/S The State Of Maharashtra Through The Principal ....RESPONDENT Secretary And Ors.
WITH ....RESPONDENT Page 24/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WRIT PETITION NO. 4760 OF 2019 Mr. Ketan Babanrao Chavan And Ors. ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 4919 OF 2019 Smt. Anita Abhay Parakh Through Poa ....PETITIONER Prathamesh Rajput V/S State Of Maharashtra Through Secretary And ....RESPONDENT Ors WITH WRIT PETITION NO. 4914 OF 2019 Mr. Ganpat Baban Lohkare And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 4874 OF 2019 Kamran Kadir Shaikh And Ors. ....PETITIONER V/S State Of Maharashtra Thorugh Its Secretary And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 5802 OF 2019 Page 25/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Jayawant Madhav Nikam And Ors. ....PETITIONER V/S The State Of Maharashtra, Through Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 5805 OF 2019 Priti Shobhit Rajan Through Their Poa Holder ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 5784 OF 2019 Rajendra Ramprasad Dusad Through His ....PETITIONER Constituted Attorney V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 6776 OF 2019 Dr D. Y. Patil Educational Academy Thru Shri. ....PETITIONER Bhavanrao S Gaikwad V/S Union Of India Thru Secretary, Ministry Of ....RESPONDENT Environment And Forests And Ors WITH WRIT PETITION NO. 10030 OF 2019 Dy. Conservator Of Forest, Alibaug, Raigad ....PETITIONER Page 26/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: V/S Shri. Ganesh Alias Pramod Vinayak Joshi And....RESPONDENT Ors.
WITH WRIT PETITION NO. 12721 OF 2019 Mr. Bazzardev Parmeshwar Sadh ....PETITIONER V/S State Of Maharashtra Through Its Secretary And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 3165 OF 2020 Mr. Mininath Kisan Rokade ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 3167 OF 2020 Mrs. Bhamabai Anand Dube ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 3161 OF 2020 Mr. Gopal Rambhau Rokade ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors Page 27/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WITH WRIT PETITION NO. 3166 OF 2020 Mrs. Meghna Maruti Naikure ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 200 OF 2021 M/s. Biovet Private Limited ....PETITIONER V/S The Collector, Pune And Ors ....RESPONDENT WITH WRIT PETITION NO. 344 OF 2022 Savitakumari Chopra ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 2839 OF 2022 Venutai Vishnu Bhadange ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary Revenue And Forest Department And Ors WITH WRIT PETITION NO. 4682 OF 2022 Page 28/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Sou. Lata Dttatraya Vasunde(d/o. Late Vitthal ....PETITIONER Bapu Javlkar) V/S The State Of Maharashtra Through Revenue And ....RESPONDENT Forest Dept. And Ors WITH WRIT PETITION NO. 5604 OF 2022 Gulabrao Baburao Karanjule And Ors ....PETITIONER V/S The State Of Maharashtra Through Secretary ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7156 OF 2022 Mr. Dattatray Haribhau Rokade ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7155 OF 2022 Mr. Ramchandra Mahadev Gadekar ....PETITIONER V/S The State Of Maharashtra Through Prin. ....RESPONDENT Secretary, Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7154 OF 2022 Mr. Bhika Ahiru Gundhal And Ors ....PETITIONER V/S Page 29/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7157 OF 2022 Harshchandra Prabhu Sapat ....PETITIONER V/S Sth State Of Maharashtra Through Principal ....RESPONDENT Secretary Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7160 OF 2022 Sopan Gangaram Naikare ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7159 OF 2022 Zhamber Mahadu Rokade ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7163 OF 2022 Mr. Shankar Baban Naikade ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Ors Page 30/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: WITH WRIT PETITION NO. 7151 OF 2022 Mr. Mahadu Bhau Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7152 OF 2022 Mr. Shankar Bhikaji Jaid And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretaryt, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7162 OF 2022 Mr. Vitthal Bhagu Ladke And Anr. ....PETITIONER V/S The State Of Maharashtra Through The Principal ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 7153 OF 2022 Mr. Chindhu Rama Pardhi And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 15955 OF 2022 Page 31/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Smt. Malti Manohar Mankame And Ors ....PETITIONER V/S State Of Maharashtra Thru Secretary , Revenue ....RESPONDENT And Forest Dept. And Ors
1) WP/3120/2018 2) 2817/18 3) 5805/19 4) 7595/2019 5) 5784/2019 6) 9756/2016 7) 10334/2016 8) 5802/19 9) WP(ST)/22378/2017 10) WP(ST)/22383/17 11) WP/2375/2017
12) 9467/17
13) 11487/15, 14) 29/20 15) 6963/18 16) 12667/18 17) 11903/18 18) 8410/15 19) 1946/16
20) 8861/17 21) 3938/17 22) 7581/17 23) 11594/2015 24) 12757/17 25) 13116/17 26) 10705/16 - Adv. Mr. Sukand R. Kulkarni for Petitioner. WP/11126/2017 & WP/7270/2018 - Mr. Mayur Khadepalkar a/w Mr Rohan Savant i/b Mr. Yogesh Adhia for Petitioner WP/6776/2019 - Mr. Atharva Dandekar i/b Mr Sagar Bhandare for Petioner WP/9222/2022 - Ms. Gunjan Shah, Mr. Prafulla Shah for Petitioners WP/10986/2016 - Mr. Bharat Jain i/b M/s Economic Laws Practice for the Petitioner WP/2839/2022 - Mr. Jagdish G. Aradwad ( Reddy) for Petitioner WP/9477/2016, 9171/2016, 9506/16, 9507/16, 9536/16, 9501/16, 9586/16, 9168/16, 8410/16, 1856/16, 12460/16, 11524/16, 12455/16, 12459/16, 4368/19, 4887/19 Mr. V. A. Gangal, Ms. Shweta Parab, Mr. Anurag Kulkarni for Petitioners WP/1653/19, 1657/2019, 1659/19, 1660/19, 1661/19, 1662/19, 1663/19, 1664/19, 1665/19, 1666/19, 1667/19, 1668/19, 1669/19, 1670/19, 1671/19, 1672/19, 1673/19, 1674/19, 1675/19, 1676/19, 1677/19, 1678/19, 1693/19, 1694/19, 1714/19, 1742/19, 2028/19, 2056/19, 2059/19, 2182/19, 2332/19, 4675/19, 4676/19, 4678/19, 4700/19, 4760/19, Page 32/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: 4761/19,, 4771/19, 4772/19, 4784/19, 4914/19, 9404/19, 22186/19, 28694/19, 3165/19, 28748/19, 28744/19, 3167/20, 28705/19, 28719/19, 3161/20, 3166/20, 28743/19, 9748/19 - Mr. Vijay Shinde, Mr. Onkar Shinde forAppellant WP/12721/2019 - Mr. Ashok T. Gade for Petitioner WP/10475/2018 - Mr. Vishal Kanade a/w Mr. Gaurav Jain i/b The Law Point for Petitioner WP/9240/2017 - Mr. Rajesh S. Datar for Petitioner WP/12225/2018 - Mr. Kishor Patil a/w Mr. Amol Mhatre a/w Mr. Sameer Mhatre for Petitioner WP/12861/2018 - Mr. Shrey Shah i/b Vidhi Partners for the Petitioners WP/4682/2022 - Mr. Pratap Patil a/w Ms. Vishakha Shelar for Petitioner WP/8885/2018 - Ms. Seema S. Dighe h/f Ms. Priyal G. Sarda IA/2476/2021 in WP/10475/2018 & IA/2480/2021 in WP/10030/2019 Mr. Vaibhav Salvi for Applicant in both IA's WP/4229/2019 & WP/4919/2019 - Ms. Kezer Kharawala i/b Lex Juris WP/10245/2018 - Mr. R. S. Apte a/w Mr. Mandar Limaye for Petitioner WP/200/2021 - Mr. R. D. Soni with Mr. S. N. Gawade & Ms. Mudita Pawar. for Shree & Co. for Petitioner WP/1919/2023 - Mr. Nitin V. Gangal a/w Mr. Ashok D. Kadam i/b Mr. Vinaykumar Khata for Petitioner WP/5604/21 - Mr. Nitin V. Gangal for Petitioner WP/3118/2017, 1536/2017, 4874/19, 5790/18, 7213/22, WP(ST)/22989/2022, WP/13767/2017
- Mr. Drupad S. Patil a/w Mr. Suyash S. Sule for Petitioners WP/6776/2019 - Mr. Mandar Limaye for Respo. no. 1 PIL(L)/10935/2017 - Mr. Anirudh Hariani a/w Mr.Sourabh Ghosh, Mr. Anirban Sen, & Ms. Sanaya Patel i/b Induslaw for Res. no. 2 & 3 WP/10475/2018 - Mr. Advait M. Sethna a/w Mr. Sandeep Page 33/34 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 10/04/2023 23:10:58 ::: Raman i/b Mr. Anil Yadav for R. no. 4 WP/6933/2017, WP/7288/17, 11753/2016 - Mr. Pranil Sonawane for UOI in WP/234/2018 for R. no. 7 WP/12455/2016, WP/12459/2016 - Mr. M. S. Bhardwaj for R. no. 7 WP/200/2021 - Mr. D. P. Singh for R. no. 7 UOI, Mr. Zoeb Cuslerywala & Mr. Vikram Kamath i/b Phoenix Legal for R. no.
9WP/11524/2016, WP/12460/2016 - Mr. M. S. Bhardwaj for R. no. 8 WP/1919/2023 - Mr. Rui Dodrigues a/w Mr. Dharmesh Joshi for Res.for Union of India. Dr. Birendra B. Saraf AG, Mr. P. P. Kakade GP, Mr. A. M. Kulkarni in Panl, Mr. A. J. Patel Addl. GP , Mr. K. S. Thorat AGP for State in all Matters.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 6th April, 2023 P.C. :
S. O. to 28/04/2023 ( for directions).
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