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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(v) in The Bangalore Metro Railway (General) Rules, 2011

(v)the Traffic Controller shall instruct the train operator of defective train to secure his train and instruct the Tram Operator of the assisting train to couple to the defective train by mechanical means only and to isolate all electrical connections to the defective train.