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[Cites 0, Cited by 0] [Section 27(16)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(16)(c) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(c)the compliance by the intending consumer of any decree or order or judgment of any civil court in regard to the supply of electricity or other requirements mentioned in such decree or order or judgment.