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State of Bihar - Section

Section 10 in Bihar Electricity Grid Code, 2010

10. Except under an emergency, or to prevent an imminent damage to costly equipment, no User shall suddenly decrease/increase its generation without prior intimation to the SLDC. Similarly, no User shall cause a sudden decrease/increase in its load due to imposition/lifting of power cuts etc., without prior intimation to and consent of SLDC, particularly when frequency is deteriorating.