Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Odisha - Subsection Section 41(1) in Orissa Pani Panchayat Rules, 2003 (1)The General Body of the Distributary Committee shall be formed by all the Presidents, the Secretaries and the Treasurers of the Pani Panchayats situated within the distributary area.
