Section 22 in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016
22.
(1)The details for Application for Licence are provided in the Regulations titled Madhya Pradesh Electricity Regulatory Commission (Procedure of Application for Licence) Regulations, 2004' as amended.(2)The Commission also specified the terms and conditions of Licence under separate Regulations for Transmission/Distribution Licencees.
