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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(1)The details for Application for Licence are provided in the Regulations titled Madhya Pradesh Electricity Regulatory Commission (Procedure of Application for Licence) Regulations, 2004' as amended.