Himachal Pradesh High Court
Harish Cement Ltd. vs . Income Tax Officer And Ors. on 10 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Harish Cement Ltd. Vs. Income Tax Officer and Ors.
CWP No. 4375 of 2021 with CWPs No. 6886, 8014, 8110/2021, 63, 490, 568, 749, 753, 759, 900 & .
1065/2022, 1318, 1323, 1415, 1568, 1712 to 1716, 1762, 1796 and 1806 of 2022.
10.05.2022 Present: Mr. Anup K. Rattan, Mr. Vishal Mohan, Ms. Sunandani, Mr. Abhimanyu Jhamba and Shivam, Advocates, for the respective petitioners.
Mr. Vinay Kuthiala, Senior Advocate with Ms. Vandana Kuthiala, Advocate, for the r respondent-income tax department.
Mr. Rajinder Thakur, CGC, for the respondent- UOI.
Learned counsel for the petitioner states that some of these cases are covered with the recent judgment rendered in batch of petition(s) lead case whereof is Civil Appeal No. 3005 of 2022 titled as Union of India & ors. vs. Ashish Agarwal.
Confronted with this, learned Standing Counsel for the respondent/UOI prays for and is granted four weeks' time to go through the judgment and also to seek clarification from the department. List on 21st June, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 10th May, 2022 (himani) ::: Downloaded on - 10/05/2022 20:13:01 :::CIS