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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(b) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(b)If part of the condition of the loan is the execution of certain work until the disbursing officer is satisfied, by a personal inspection or otherwise that the work has actually been performed and a note to that effect has been made in the file.